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Himachal Pradesh High Court

Vivek Gupta vs State Of H.P. & Anr. on 22 April, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Vivek Gupta Vs State of H.P. & Anr.

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Cr.MMO No. 266 of 2022 22.04.2022 Present: Mr. Anubhav Chopra, Advocate, vice counsel, for the petitioner.

M/s Sumesh Raj, Dinesh Thakur and Sanjeev Sood, Additional Advocate Generals with Mr. Manoj Bagga, Assistant Advocate General for respondent No.1.

List before another Bench at the pleasure of Hon'ble the Chief Justice.

(Ajay Mohan Goel) Judge April 22, 2022 (vinod) ::: Downloaded on - 22/04/2022 20:09:23 :::CIS