Section 2(1)(k) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(k)“producer”, in relation to goods, means any person who,—

(i)if such goods are agricultural goods, produces the goods and includes the person who processes or packages such goods;

(ii)if such goods are natural goods, exploits the goods;

(iii)if such goods are handicraft or industrial goods, makes or manufactures the goods,

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