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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(viii) in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

(viii)to establish such special centres, specialised study centres or other units for research and instructions as are, in the opinion of the Sansthan, necessary for the furtherance of its objects;