Section 17(2)(ii) in Master of Business Administration Course (Regulation of Admission and Payment of Fees) Rules, 2013

[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(2)(ii) in Master of Business Administration Course (Regulation of Admission and Payment of Fees) Rules, 2013

(ii)candidate who are eligible as per sub-rule (2) of Rule 5 and have appeared in CMAT/CAT/MAT or any other such test conducted in the corresponding year as prescribed by the AICTE,

Legal Document View

Unlock Advanced Research with PRISMAI

State of Gujarat - Subsection

Section 17(2)(ii) in Master of Business Administration Course (Regulation of Admission and Payment of Fees) Rules, 2013