Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63A] [Entire Act]

State of Rajasthan - Subsection

Section 63A(3) in The Rajasthan Minor Mineral Concession Rules, 1986

(3)The Mining Engineer or Assistant Mining Engineer may refuse to grant permit for any over burden in any area with reasons to be recorded in writing.] [Substituted by Rajasthan Gazette Extra Ordinary dated 19/06/2012]