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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(7) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(7)Where any action taken by the Vice-Chancellor under sub-section (6), affects any person in the service of the University to his disadvantage, such action shall not taken, unless such a person has been given an opportunity of being heard.