Section 2(b) in The Rajasthan Weights and Measures (Enforcement) Act, 1958
(b)["Controller"] [Substituted for 'Superintendent' by section 2 of Rajasthan Act No. 37 of 1961-Published in Rajasthan Gazette, Part IV-A, Extraordinary, dated 24.11.1961, page 2.] or "Assistant [Controller"] means the [Controller] or Assistant [Controller] of Weights and Measures appointed under section 15;
