Section 3(1)(d) in The Registration Of Foreigners Act, 1939

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Union of India - Subsection

Section 3(1)(d) in The Registration Of Foreigners Act, 1939

(d)for requiring any foreigner entering, being present in, or departing from, India to produce, on demand by a prescribed authority, such proof of his identity as may be prescribed;

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Union of India - Subsection

Section 3(1)(d) in The Registration Of Foreigners Act, 1939