Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(b) in AICTE Regulations For Entry And Operation Of Foreign Universities In India Imparting Technical Education, 2003

(b)NBA means the National Board of Accreditation, authorised body under AICTE Act to accredit programmes of technical education imparted by universities /institutions in India and recommend recognition/de-recognition of institution or the programme.