Punjab-Haryana High Court
State Of Haryana & Ors vs Asi Devinder Kumar And Others on 30 May, 2013
Author: Surya Kant
Bench: Surya Kant
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
LPA No. 671 of 2013(O & M)
Date of Decision: 30.05.2013
State of Haryana & Ors.
......Appellants
Versus
ASI Devinder Kumar and others
...... Respondents
CORAM: HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE R.P.NAGRATH
Present : Mr. R.D.Sharma, DAG, Haryana
for the appellants.
Mr. Sandeep Singh Ghangas, Advocate
for the respondent Nos.1, 3, 4, 5 & 6.
SURYA KANT, J. (ORAL)
For orders, see order of even date passed in LPA No.645 of 2013 titled as 'State of Haryana and others v. EASI Sunil Kumar and others'.
(SURYA KANT) JUDGE (R.P.NAGRATH) JUDGE May 30, 2013 pawan