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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(3) in The Orissa Cattle and Poultry Feed (Regulation) Act, 1979

(3)The licensing authority, while refusing to grant or renew a licence, shall specify the reasons for such refusal in his order and shall communicate the order to the applicant.