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Madhya Pradesh High Court

Rubabuddin vs The State Of Madhya Pradesh on 9 February, 2024

Author: Prakash Chandra Gupta

Bench: Prakash Chandra Gupta

                                                                 1
                                           IN THE HIGH COURT OF MADHYA PRADESH
                                                         AT INDORE
                                                       MCRC No. 24180 of 2023
                                            (RUBABUDDIN Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                            Dated : 09-02-2024

                                    Shri Ashutosh Surana, learned counsel for the applicant.

                                    Shri   H.S.Rathore,     learned   Govt.Advocate     for   the    respondent

No.1/State.

Shri Anuj Lahoti, learned counsel for the respondents No.2 & 3.

As prayed by learned counsel for both the parties, list this case on 15.2.2024.

(PRAKASH CHANDRA GUPTA) JUDGE patil Signature Not Verified Signed by: SHAILESH PATIL Signing time: 09-02-2024 18:16:08