Madhya Pradesh High Court
Rubabuddin vs The State Of Madhya Pradesh on 9 February, 2024
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
MCRC No. 24180 of 2023
(RUBABUDDIN Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Dated : 09-02-2024
Shri Ashutosh Surana, learned counsel for the applicant.
Shri H.S.Rathore, learned Govt.Advocate for the respondent
No.1/State.
Shri Anuj Lahoti, learned counsel for the respondents No.2 & 3.
As prayed by learned counsel for both the parties, list this case on 15.2.2024.
(PRAKASH CHANDRA GUPTA) JUDGE patil Signature Not Verified Signed by: SHAILESH PATIL Signing time: 09-02-2024 18:16:08