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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Chattisgarh - Subsection

Section 52(3) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(3)The Chancellor shall, in every case, give notice to the Vishwavidyalaya of his intention to cause an inspection or inquiry to be made and the Vishwavidyalaya shall be entitled to be represented at such inspection or inquiry.