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[Cites 0, Cited by 0] [Section 101(3)] [Section 101] [Entire Act]

NCT Delhi - Subsection

Section 101(3)(e) in Delhi Motor Vehicles Rules, 1993

(e)to any trailer specially constructed or adopted for any specific purpose and specifically exempted form any or all of the provisions of this rule by an order in writing made by the Commissioner to the extent, so exempted.