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[Cites 0, Cited by 9] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(1) in The Protection of Women from Domestic Violence Act, 2005

(1)Notwithstanding anything contained in the Code of Criminal Procedure, 1973 (2 of 1974), the offence under sub-section (1) of section 31 shall be cognisable and non-bailable.