Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(7)] [Section 15] [Entire Act]

State of Karnataka - Subsection

Section 15(7)(a) in The Karnataka State Law University Act, 2009

(a)the proper administration of the University and for close co-ordination and integration of teaching, research and dissemination of knowledge;