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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(7) in THE ANDHRA PRADESH FISH FEED (QUALITY CONTROL) ACT, 2020

(7)“Endorsement” means endorsement done under this Act to any license issued before commencement of this Act under any other Act. Once endorsement is done, it shall be deemd to be a fresh license issued under this Act and will be governed by provisions of this Act and Rules made thereunder.