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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(h) in Amalgamation of Vijaya Bank and Dena Bank with Bank of Baroda Scheme, 2019

(h)"Transferor Banks" means the Transferor Bank 1 and Transferor Bank 2;