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Madhya Pradesh High Court

Sanjan Paradhi vs The State Of Madhya Pradesh on 4 August, 2025

Author: Achal Kumar Paliwal

Bench: Achal Kumar Paliwal

1 MCRC-26962-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 26962 of 2025 (SANJAN PARADHI Vs THE STATE OF MADHYA PRADESH ) Dated : 04-08-2025 Parties through their counsel.

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(ACHAL KUMAR PALIWAL) JUDGE sm Signature Not Verified Signed by: SARSWATI MEHRA Signing time: 05-08-2025 15:31:07