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State of Chattisgarh - Section

Section 21A in Chhattisgarh District Mineral Foundation Trust Rules, 2015

21A. [ [Added by Notification No. No. F-7- 19/2015/XII, dated 7.7.2017 (w.e.f. 22.12.2015).] The Works carried out under District Mineral Foundation Trust shall be monitored by the District Development Coordination and Monitoring Committee constituted by the Ministry of Rural Development, Government of India for the concerned District.]