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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Rajasthan - Subsection

Section 45(a) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

(a)Extraordinary leave may be granted to a permanent or temporary employee in the following circumstances:-
(i)When privilege leave is not due; or
(ii)When the employee applied in writing for the grant of extraordinary leave.