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State of Bihar - Section

Section 5 in The Bihar Juvenile Justice (Care and Protection of Children) Rules, 2003

5. Daily Routine.

- Every institution shall have a well-regulated daily routine for the juveniles which shall be displayed and provide inter alia, for regulated and disciplined life, personal hygiene and cleanliness, physical exercise, educational classes, vocational training, organized recreation and games, moral education, group activities, prayer and community singing and special programmes for Sundays and holidays.