Delhi High Court - Orders
M/S Nihalsons Real Estate Developers vs M/S. Wave Megacity Center Pvt. Ltd on 19 September, 2025
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~O-4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 61/2025 and I.A. 17372/2025
M/S NIHALSONS REAL ESTATE DEVELOPERS.....Petitioner
Through: Mr. Shantnu Aggarwal, Adv.
versus
M/S. WAVE MEGACITY CENTER PVT. LTD .....Respondent
Through: Ms. Sandali Sharma, Adv.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 19.09.2025
1. The matter is still pending before the mediation.
2. Accordingly, awaiting the outcome of the mediation, list this matter on 31.10.2025.
PURUSHAINDRA KUMAR KAURAV, J SEPTEMBER 19, 2025 aks/amg This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/09/2025 at 00:08:10