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Supreme Court - Daily Orders

Sandeep Kumar vs Gb Pant Institute Of Engineering And ... on 25 April, 2023

Bench: B.R. Gavai, Vikram Nath, Sanjay Karol

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     ITEM NO.15                              COURT NO.8                SECTION X

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 14027/2023

     (Arising out of impugned final judgment and order dated 04-08-2022
     in WPSB No. 395/2022 21-02-2023 in MCCRA No. 4/2022 passed by the
     High Court Of Uttarakhand At Nainital)

     SANDEEP KUMAR                                                      Petitioner(s)

                                                    VERSUS

     GB PANT INSTITUTE OF ENGINEERING AND TECHNOLOGY GHURDAURI &
     ORS.Respondent(s)

     (FOR ADMISSION and I.R. and IA No.78105/2023-CONDONATION OF DELAY
     IN FILING and IA No.78106/2023-EXEMPTION FROM FILING O.T. and IA
     No.78107/2023-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES )

     Date : 25-04-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE B.R. GAVAI
                             HON'BLE MR. JUSTICE VIKRAM NATH
                             HON'BLE MR. JUSTICE SANJAY KAROL

     For Petitioner(s)
                                       Ms. Asmita Singh, AOR
                                       Mr. Gautam Narayan, Adv.
                                       Ms. Asmita Singh, Adv.
                                       Mr. Harshit Goel, Adv.
                                       Ms. Akriti Arya, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

1. Delay condoned.

2. Issue notice, returnable within six weeks for final disposal.

Signature Not Verified

2. Dasti, in addition, is permitted.

Digitally signed by Deepak Singh Date: 2023.04.26 14:15:55 IST Reason:
     (DEEPAK SINGH)                                                  (ANJU KAPOOR)
     COURT MASTER (SH)                                               COURT MASTER (NSH)
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