Gujarat High Court
State Of Gujarat vs Kantibhai Ranchhodbhai Bariya @ ... on 16 February, 2009
Author: Ks Jhaveri
Bench: Ks Jhaveri
CR.A/95920/2006 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL APPEAL No. 959 of 2006
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STATE OF GUJARAT - Appellant(s)
Versus
KANTIBHAI RANCHHODBHAI BARIYA @ MAKWANA & 2 - Opponent(s)
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Appearance :
MR HL JANI, ADDL PUBLIC PROSECUTOR for Appellant(s) : 1,
MR YATIN SONI for Opponent(s) : 1 - 3.
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CORAM : HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE Z.K.SAIYED
Date : 16/02/2009
ORAL ORDER
(Per : HONOURABLE MR.JUSTICE KS JHAVERI)
1. Heard Mr. R.C Kodekar, learned APP appearing for the petitioner State and Mr. Yatin Soni for the respondents-accused .
2. Appeal Admitted.
(K.S. JHAVERI, J.) (Z.K. SAIYED, J.) Divya// HC-NIC Page 1 of 1 Created On Fri Jan 08 02:20:17 IST 2016