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[Cites 0, Cited by 0] [Section 92] [Entire Act]

Bengal Presidency - Subsection

Section 92(b) in Police Regulations, Bengal , 1943

(b)Every such vessel shall be furnished with a pass, which in the case of officers shall specify the nature of the vessel and the names of occupants, and in the case of vessels used for Government work, the nature of the work and approximate quantity of the cargo. This pass shall be shown at all toll stations, and collectors may inspect the boats.