Patna High Court - Orders
Rama Nand Singh vs The State Of Bihar & Anr on 3 May, 2017
Author: Nilu Agrawal
Bench: Nilu Agrawal
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.38282 of 2011
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Rama Nand Singh
.... .... Petitioner/s
Versus
The State of Bihar & Anr
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Ram Sevak Choudhary, Advocate
For the Opposite Party/s : Mr. Raj Kishore Singh(App)
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CORAM: HONOURABLE JUSTICE SMT. NILU AGRAWAL
ORAL ORDER
8 03-05-2017Heard learned counsel for the petitioner and the learned counsel for the State. No one appears on behalf of opposite party no.2.
Let the matter be heard on the next appointed date.
(Nilu Agrawal, J.) Arjun/-
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