Allahabad High Court
State Of U.P. And 3 Others vs Nand Lal Yadav And 2 Others on 14 November, 2022
Author: Manoj Misra
Bench: Manoj Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- SPECIAL APPEAL DEFECTIVE No. - 529 of 2022 Appellant :- State Of U.P. And 3 Others Respondent :- Nand Lal Yadav And 2 Others Counsel for Appellant :- Akanksha Sharma Counsel for Respondent :- Sanjay Kumar Mishra Hon'ble Manoj Misra,J.
Hon'ble Vikas Budhwar,J.
Put up as fresh day after tomorrow along-with record of Writ Petition No. 27014 of 2013.
Order Date :- 14.11.2022 PS