Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] Union of India - Subsection Section 21(4) in The Apprentices Act, 1961 (4)Every graduate or technician apprentice or technician (vocational) apprentice, who completes his apprenticeship training to the satisfication of the concerned Regional Board, shall be granted a certificate of proficiency by the Board.
