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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Manipur - Subsection

Section 16(1)(a) in Manipur (Village Authorities in Hill Areas) Act, 1956

(a)it shall, to the best of its ability maintain law and order and for there purpose exercise and perform the powers and duties generally conferred and imposed on the police by or under the Police Act, 1861 (5 of 1861):