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[Cites 0, Cited by 0] [Section 268] [Entire Act]

Bombay Presidency - Subsection

Section 268(7) in The Bombay Provincial Municipal Corporations Act, 1949

(7)The Commissioner may direct the removal from the said premises, by any police officer, of any person who obstructs him in any action taken under sub-section (6) and may also use such force as is reasonably necessary to effect entry in the said premises.Regulation of Certain Classes of Buildings in Particular Localities