Section 3(1) in The Manipur Cooking Gas (Licensing and Control) Order, 1986
(1)every dealer shall, within twenty-four hours of the commencement of this order display a stock-cum-price board as per proforma of the oil companies at a prominent place of his business premises, including the place of stroke showing the following particulars:(i)opening balance of filled, empty and defective cylinders;(ii)the backlog of the refill orders to be supplied as on the preceding working day;(iii)date up to which new connection have been released.
