Madhya Pradesh High Court
Santosh Singh Thakur vs The State Of Madhya Pradesh on 22 April, 2024
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 12250 of 2024 (SANTOSH SINGH THAKUR Vs THE STATE OF MADHYA PRADESH) Dated : 22-04-2024 Ms. Indu Pande - Advocate for the applicant.
Shri Pamod Choubey - Govt. Advocate for the State.
Registry is directed to call for the status report from the trial Court. List the matter after two weeks.
(VISHAL DHAGAT) JUDGE AD/ Signature Not Verified Signed by: ARVIND KUMAR DUBEY Signing time: 4/23/2024 11:20:48 AM