Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 387(1)] [Section 387] [Entire Act]

State of West Bengal - Subsection

Section 387(1)(b) in The Calcutta Municipal Corporation Act, 1980

(b)procure, erect and maintain such number of lamps, lamp posts and other appurtenances as may be necessary for the purpose as aforesaid;