Calcutta High Court (Appellete Side)
Sukumar Sadhukhan vs Radheshyam Biswas & Anr on 4 September, 2025
Author: Soumen Sen
Bench: Soumen Sen
04.09.2025
SL No.25
Court No.16
(gc)
FMA 608 of 2007
CAN 1 of 2007 (Old No: CAN 544 of 2007)
Sukumar Sadhukhan
Vs.
Radheshyam Biswas & Anr.
1.The matter is adjourned till 11th September, 2025 in order to enable the department to obtain the track report from the postal authorities.
(Soumen Sen, J.) (Apurba Sinha Ray, J.)