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Calcutta High Court (Appellete Side)

Sukumar Sadhukhan vs Radheshyam Biswas & Anr on 4 September, 2025

Author: Soumen Sen

Bench: Soumen Sen

04.09.2025
 SL No.25
Court No.16
    (gc)




                         FMA 608 of 2007
              CAN 1 of 2007 (Old No: CAN 544 of 2007)

                      Sukumar Sadhukhan
                              Vs.
                    Radheshyam Biswas & Anr.



              1.

The matter is adjourned till 11th September, 2025 in order to enable the department to obtain the track report from the postal authorities.

(Soumen Sen, J.) (Apurba Sinha Ray, J.)