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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

NCT Delhi - Subsection

Section 21(2)(f) in The Delhi Prevention Of Begging Rules, 1960

(f)to ascertain and communicate to the Chief-Inspector whether any person recommended for release is willing to be placed in the charge of, or work for, any such society or responsible persons;