Madhya Pradesh High Court
Ameen Kumar Chatarjee vs West Central Railway on 12 September, 2012
WRIT PETITION No.6583/2012 1
12.09.2012
Shri Anoop Nair, learned Counsel for the petitioner.
Shri N.S. Ruprah, learned Counsel for the
respondents.
List in the week commencing 1st October, 2012 for final disposal at motion stage as pleadings are complete.
Interim relief, earlier granted, to continue till the next date of listing.
(K.K. Trivedi) Judge Skc