Section 47(1) in Andhra Pradesh Universities Act, 1991
(1)There shall be constituted a Finance Committee which shall be a sub-committee of the Executive Council with the following as members, namely:-(a)Vice-Chancellor (Chairman);(b)two members of the Executive Council nominated by it;(c)one member of the Executive Council to represent Banking or Accounting; The Finance Officer shall be the Secretary of the Finance Committee.
