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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(2) in U.P. Minor Irrigation Department (Drawing) Service Rules, 1992

(2)The appointing authority shall prepare eligibility lists of the candidates and place it before the Selection Committee along with their character rolls and such other records pertaining to them as may be considered proper :Note. - The seniority list of the post of Tracer at the State level, for the purpose of promotion, shall be maintained by the Chief Engineer.