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State of Punjab - Section

Section 44 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

44. Register of investments.

- Details with regard to all investments made by the Panchayat Samiti shall be entered, from time to time, in a Register of investments to be maintained in Form FBA-17, in which every' entry made shall be initialed by the Executive Officer of the Panchayat Samiti.