Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3A(3)] [Section 3A] [Entire Act] State of Gujarat - Subsection Section 3A(3)(vii) in The Gujarat Provincial Municipal Corporations Act, 1949 (vii)the removal of any difficulty which may arise on account of any change referred to in clauses (a) and (b).