Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Karnataka - Subsection Section 28(1) in The Karnataka Public Libraries Act, 1965 (1)Every Local Library Authority shall constitute the following committees by election from among its members, namely:-(i)the Executive Committee; and(ii)the Finance Committee.
