Delhi High Court - Orders
Lodha Pranik Landmark Developeers Pvt ... vs Airports Athority Of India & Anr on 21 March, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~2.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 129/2018
LODHA PRANIK LANDMARK
DEVELOPEERS PVT LTD ..... Appellant
Through: Ms. Niyati Kohli and Mr. Pratham
Agarwal, Advocates.
versus
AIRPORTS ATHORITY OF INDIA & ANR ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, CGSC
for respondent/ UOI.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 21.03.2022 List on 22.09.2022.
ACTING CHIEF JUSTICE NAVIN CHAWLA, J MARCH 21, 2022 aks Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:23.03.2022 12:39:32