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[Cites 0, Cited by 0] [Section 111(2)] [Section 111] [Entire Act]

State of Karnataka - Subsection

Section 111(2)(d) in Karnataka Goods and Services Tax Act, 2017

(d)subject to the provisions of sections 123 and 124 of the Indian Evidence Act, 1872 (Central Act 1 of 1872), requisitioning any public record or document or a copy of such record or document from any office;