Section 31(1)(b) in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Act, 1958

[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

(b)when any property has been seized as liable to confiscation to release the same on payment of the value thereof as estimated by such officer.

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