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[Cites 0, Cited by 0] [Section 117] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 117(j) in Arunachal Pradesh Co-operative Societies Act, 1978

(j)a committee of a society or an officer or member thereof wilfully neglects or refuses to do any act, or to furnish any information required for the purpose of this Act, by the Registrar, or any other person duly authorised by him in writing in this behalf; or