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[Cites 0, Cited by 0] [Section 22(4)] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(4)(g) in The Orissa Development Authorities Act, 1982

(g)the allotment or reservation of land for roads, open spaces, gardens, recreation grounds, schools, markets, green belt and dairies, transport facilities and public purposes of all kinds;