Section 28(2)(d) in Haryana Municipal Corporation Election Rules, 1994

[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Haryana - Subsection

Section 28(2)(d) in Haryana Municipal Corporation Election Rules, 1994

(d)the candidate or any proposer is not identical with the person whose number on the roll is given in the nomination paper as the number of such candidate or proposer, as the case may be; and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Haryana - Subsection

Section 28(2)(d) in Haryana Municipal Corporation Election Rules, 1994