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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1) in The Merchant shipping (Radio Direction Finders) Rules, 1968.

(1)At no time when a ship is at sea interference or mechanical noise produced by a radio direction-finder required by these rules or by other equipment in the ship shall be of such intensity as to prevent the efficient determination of radio bearings by means of the radio direction-finder.