Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 237] [Entire Act]

Union of India - Subsection

Section 237(2) in The Coal Mines Regulations, 2011

(2)Methane monitors will be placed at every 500 meters interval along the main pipeline in the return air way or at closer interval if so required by the Regional Inspector.